A.P. BHANGALE

4,878 recorded High Court judgment(s) · 2008–2023

Courts

Bombay High Court

4878

Admitted/Allwd/Granted/Rule Absolute	1296
ALLOWED	541
Dispossed Off/Dismiss for Default	520
OTHERS DISPOSED OFF	505
REJECTED	361
Allowed	310
Dismissed/Rule Discharged	276
Disposed Off	259

SHRI. MANNALAL S/o. MITHAILAL KANHOJIA v. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING AND ORS. — Bombay High Court (2023-02-13)
VITHAL WASUDEO RAHATE... v. SHRI SHANKAR GANBAJI GHUMDE (DEAD) THROUGH LRS. PRABHAKAR S/O SHANKARRAO GHUMDE AND OTHERS — Bombay High Court (2015-09-16)
DILDARKHAN ABDAR KHAN PATHAN v. SHESHRAO VITHOBAJI DHONGE AND ANOTHER — Bombay High Court (2015-09-16)
PANDULRANG YESHU SARKATE, v. VILAS YESHU SARKATE AND ANOTHER — Bombay High Court (2015-09-15)
PRADEEP AVCHITRAO MORKHADE AND ANOTHER v. AVCHITRAO GULABRAO MORKHADE AND ANOTHER — Bombay High Court (2015-09-15)
RAGHUNATH VITHOBA BANDE v. MAHADEO JAGO GOTHE and 5 ORS. — Bombay High Court (2015-09-15)
RAGHUNATH VITHOBA BANDE v. MAHADEO JAGO GOTHE and 5 ORS. — Bombay High Court (2015-09-15)
MAROTI DAUJI YEWALE v. AKASH GANPATRAO GOWARKAR — Bombay High Court (2015-09-15)
RAMBHAU S/O VITHOBAJI SATAV v. SMT. CHABU W/O MADHUKAR CHUNNE AND OTHS — Bombay High Court (2015-09-15)
SARJABAI WD/O NARAYANRAO MANMODE (DECEASED) AND ANOTHER v. DHANRAJ S/O PANDURANG MANMODE — Bombay High Court (2015-09-15)