A.N.VENUGOPALA GOWDA

13,188 recorded High Court judgment(s) · 2009–2021

Courts

Karnataka High Court

13188

DISPOSED	5040
DISMISSED	2776
ALLOWED	1932
Dismissed for Non-Prosecution	1494
REJECTED	1033
Partly Allowed	308
ALLOWED AND REMANDED	296
Converted	191

SRI MADANLAL A UPPAL v. M/S HICOTRONICS DEVICES PVT LTD., — Karnataka High Court (2021-08-27)
R RAKESH v. H G GURUPRASAD — Karnataka High Court (2019-07-30)
SRI MOHAMMED SUHAIL v. SRI C CHANDRASHEKARAN — Karnataka High Court (2017-06-15)
GUNJANARASIMHASWAMY CHARITABLE TRUST v. SRI. LAXMANA — Karnataka High Court (2017-06-15)
C B NANJAPPA v. MALCHIRA C MEDAPPA — Karnataka High Court (2017-06-15)
SMT MAHMOODAKHANUM v. SRI R DILIP KUMAR — Karnataka High Court (2017-06-15)
CHANDANA GOWTHAM B T v. B P THIPPESWAMY — Karnataka High Court (2017-06-12)
KAMLA DIALS AND DEVICES LTD v. MR. K V GOVINDARAJU — Karnataka High Court (2017-06-09)
SRI. R. RAGHU v. SRI . G.M. KRISHNA — Karnataka High Court (2017-06-09)
R N RAJESHWARI @ LAXMI v. V R SRIDHAR RAO — Karnataka High Court (2017-06-09)