A.N. JINDAL,. VIRENDER SINGH

24 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• STATE OF PUNJAB v. DES RAJ — Punjab & Haryana High Court (2006-12-22)
• CHAND SINGH v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2006-12-22)
• GURNAM KAUR v. STATE OF HARYANA — Punjab & Haryana High Court (2006-12-12)
• STATE OF HARYANA v. RAM PHAL — Punjab & Haryana High Court (2006-12-07)
• STATE OF PUNJAB v. VISHWA — Punjab & Haryana High Court (2006-11-30)
• MANHORI v. NAKLI RAM @ SUKHBIR, ETC. — Punjab & Haryana High Court (2006-11-30)
• STATE OF PUNJAB v. MUKHTAR SINGH ETC — Punjab & Haryana High Court (2006-11-16)
• STAT EOF HRY. v. BALWINDER SINGH — Punjab & Haryana High Court (2006-11-09)
• STATE OF PUNJAB v. KARAMJIT SINGH ETC — Punjab & Haryana High Court (2006-11-07)
• M/S AMAR UJALA PARKASHAN LTD. v. RAVINDER SHEEL — Punjab & Haryana High Court (2006-11-03)