A.N. JINDAL,. UMA NATH SINGH

45 recorded High Court judgment(s) · 2005–2014

Courts

Disposal nature

Recent judgments

• RAHUL KUMAR v. ANITA — Punjab & Haryana High Court (2014-11-03)
• MANOHAR LAL CHOPRA v. UNION OF INDIA THR'H SPECIAL LAND ACQ. COLL. JALAND. — Punjab & Haryana High Court (2011-05-23)
• MANAGING DIRECTOR, PUNJAB LAND DEV & REC. CORP. v. KANWAR SINGH — Punjab & Haryana High Court (2009-07-13)
• BALWANT RAI v. ZILA PARISHAD, LDH. & ORS. — Punjab & Haryana High Court (2009-05-20)
• UNION OF INDIA & ORS. v. BALBIR SINGH — Punjab & Haryana High Court (2009-05-19)
• M/S BHARAT PETROLUEM CORP.LTD. v. LAKHI ETC. — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLUEIM CORP. v. BHOLI ET.C — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLEUM CORP. v. PREM CHAND — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLEUM CORPN. v. SRI CHAND — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLEUM CORPN. v. SMT. RAM DEVI — Punjab & Haryana High Court (2009-05-01)