A.N. JINDAL,. M.M. KUMAR

129 recorded High Court judgment(s) · 2007–2011

Courts

Disposal nature

Recent judgments

• BALJIT SINGH SIDHU & ORS. v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2011-09-22)
• M/S DALIMA BUSCUITS PVT. LTD. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-21)
• ANIL KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2011-08-05)
• SHEEL KUMAR AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-08-05)
• SURINDER PAL MAHENDIRATTA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2011-08-05)
• LACHHMI NARAIN GUPTA AND ORS. v. JARNAIL SINGH AND ORS. — Punjab & Haryana High Court (2011-07-15)
• UNION OF INDIA & ORS v. DEV RAJ PAUL & ANR — Punjab & Haryana High Court (2011-07-04)
• UNION OF INDIA AN DORS. v. BALRAJ SINGH AND ORS. — Punjab & Haryana High Court (2011-07-04)
• UNION OF INDIA AND ORS. v. HARJINDER SINGH AND ORS. — Punjab & Haryana High Court (2011-07-04)
• BALRAJ SINGH AND ORS. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2011-07-04)