A.N. JINDAL,. HEMANT GUPTA

612 recorded High Court judgment(s) · 2002–2023

Courts

Disposal nature

Recent judgments

• JANARDHAN ETC v. STATE OF HY. — Punjab & Haryana High Court (2023-11-30)
• HARPAL KAUR & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-05-15)
• M/S CHALLEN INTERNATIONAL (INDIA) PVT. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-08-10)
• GLAXOSMITHKLINE CONSUMER HEALTHCARE LTD v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2017-07-13)
• C I T v. M/S AVERY CYCLES INDS. LTD. — Punjab & Haryana High Court (2015-01-07)
• NORATA RAM AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2014-05-21)
• PARAMJIT KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-01-07)
• M/S KAILASH INDUSTRIES & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2013-01-07)
• M/S P.K. INDUSTRIES & ANR v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2013-01-07)
• M/S CHHABRA AGRO INDUSTRIES & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2013-01-07)