A.N. JINDAL

8,159 recorded High Court judgment(s) · 1997–2026

Courts

Disposal nature

Recent judgments

• (O&M) SHANKUTLA DEVI AND ANR v. PUNJAB STATE ELECTRICITY BOARD AND ORS — Punjab & Haryana High Court (2026-01-16)
• MURTI DEVI AND ORS. v. RAM RATTAN AND ORS. — Punjab & Haryana High Court (2025-03-08)
• (O&M) HARYANA POWER GENERATION CORPORATION LTD ETC. v. RAM RICHHPAL SHARMA ETC. — Punjab & Haryana High Court (2024-12-11)
• REENA SAIN AND OTHERS v. RAGHU NANDAN AND ANOTHER — Punjab & Haryana High Court (2024-10-04)
• KUSHAM LATA AND ORS. v. PAWAN KUMAR AND ORS. — Punjab & Haryana High Court (2024-09-16)
• SATPAL GIR AND ANR. v. SURINDER SINGH AND ORS. — Punjab & Haryana High Court (2024-09-14)
• RAJA GIR AND ANR. v. SURINDER SINGH AND ORS. — Punjab & Haryana High Court (2024-09-14)
• SUKHDEV SINGH v. PRTC PATIALA ETC — Punjab & Haryana High Court (2024-09-09)
• PEPSU ROAD TRANSPORT CORPORATION AND ANR v. HARI RAM — Punjab & Haryana High Court (2024-04-18)
• JAI SINGH AND OTHERS v. MADAN LAL AND OTHERS — Punjab & Haryana High Court (2024-03-09)