A.N.DIVECHA, . H.R.SHELAT

42 recorded High Court judgment(s) · 1995–1996

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	29
39-RULE DISCHARGED/DISMISSED @ FH	10
42-RULE DISCHARGED @ FH	3

SUKHLAL KISHAN MANGARUDI v. STATE OF GUJARAT — Gujarat High Court (1996-01-19)
THE STATE OF GUJARAT v. INAYATHUSEN MAHMADMIYA — Gujarat High Court (1996-01-19)
HIRAJI MASANGJI VAJIR v. STATE OF GUJ — Gujarat High Court (1996-01-18)
HIRALAL HIMATLAL PANDYA v. STATE OF GUJARAT — Gujarat High Court (1996-01-18)
JAYANTIBHAI CHANDUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1996-01-16)
THAKORE GHEMARJI NEMRAJJI v. STATE OF GUJ — Gujarat High Court (1996-01-10)
KHASIYA PUNJA DOLA v. STATE OF GUJARAT — Gujarat High Court (1996-01-08)
STATE OF GUJARAT v. MAHMAD @ MUNNO USMANBHAI CHAUHAN — Gujarat High Court (1995-12-22)
AMRUTBHAI CHIMANBHAI DHODIA PATEL v. STATE OF GUJ — Gujarat High Court (1995-12-13)
MADHABHAI JOBANBHAI KAHAR v. STATE OF GUJARAT — Gujarat High Court (1995-12-13)