A.N.DIVECHA

431 recorded High Court judgment(s) · 1995–1997

Courts

Gujarat High Court

431

38-RULE ABSOLUTE/ALLOWED @ FH	300
42-RULE DISCHARGED @ FH	67
39-RULE DISCHARGED/DISMISSED @ FH	37
28-REJECTED @ ADM.STAGE	14
46-ANY OTHER MODE @ FH	6
(unspecified)	4
51-TRANSFERRED TO SC / OTHER HC	1
55-TRANSFER TO DEBT RECO.TRIBUNAL	1

STATE OF GUJARAT v. KANJIBHAI BIJALBHAI — Gujarat High Court (1997-01-20)
STATE OF GUJARAT v. VAGHARI KISSA BIKHA — Gujarat High Court (1997-01-18)
STATE OF GUJARAT v. YASHWANTBHAI AMBALAL PATEL — Gujarat High Court (1997-01-17)
STATE OF GUJARAT v. IMTIYAJ HAJI ABDUL SATTAR — Gujarat High Court (1997-01-17)
STATE OF GUJARAT v. GANESHBHAI CHAMNAJI RAVAL — Gujarat High Court (1997-01-16)
CR.A/417/1995 of Vs . — Gujarat High Court (1997-01-09)
CR.A/413/1995 of Vs . — Gujarat High Court (1997-01-09)
CR.A/415/1995 of Vs . — Gujarat High Court (1997-01-09)
CR.A/424/1995 of Vs . — Gujarat High Court (1997-01-09)
CR.A/411/1995 of Vs . — Gujarat High Court (1997-01-09)