LexA.MUHAMED MUSTAQUE, THOTTATHIL B.RADHAKRISHNAN
292 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 292 |
Disposal nature
| DISMISSED | 174 |
| DISPOSED OF | 82 |
| ALLOWED | 17 |
| CLOSED | 6 |
| DISMISSED AS NOT PRESSED | 5 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED AS WITHDRAWN | 2 |
| SETTLED | 1 |
Recent judgments
- SUBRAMANIAN v. M/S HARRISON MALAYALAM LIMITED — Kerala High Court (2015-03-25)
- K.J.JOSEPH v. SRI.K.M.ABRAHAM I.A.S — Kerala High Court (2015-03-17)
- K.PREMARAJ v. THE MANAGING DIRECTOR, MIMS HOSPITAL — Kerala High Court (2015-02-04)
- BEERAN K C v. RAJAGIRI RUBBER — Kerala High Court (2015-02-04)
- TRACO CABLE COMPANY LTD. v. JOSE THOMAS — Kerala High Court (2014-10-31)
- B.KHADARKUNJU v. A.SURENDRAN — Kerala High Court (2014-10-20)
- UNION OF INDIA v. RAJESH V. — Kerala High Court (2014-10-20)
- TRAVANCORE DEVASWOM BOARD v. ASHOM KUMAR G — Kerala High Court (2014-10-20)
- SIYAD v. AHAMMED RIYAS T.P. — Kerala High Court (2014-10-20)
- M.C.MATHEW v. SECRETARY TO THE GOVERNMENT — Kerala High Court (2014-06-27)