LexA.MUHAMED MUSTAQUE, . SOPHY THOMAS
2,147 recorded High Court judgment(s) · 2012–2024
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2147 |
Disposal nature
| DISPOSED OF | 1099 |
| DISMISSED AS INFRUCTUOUS | 339 |
| DISMISSED | 252 |
| DISMISSED AS NOT PRESSED | 121 |
| ALLOWED | 110 |
| CLOSED | 76 |
| DISMISSED AS WITHDRAWN | 72 |
| ALLOWED IN PART | 32 |
Recent judgments
- SUDHAKARAN v. STATE OF KERALA — Kerala High Court (2024-06-14)
- STATE OF KERALA,REP;BY SPL.TAHSILDAR(LA) v. V.T.VIJAYAN — Kerala High Court (2024-06-14)
- KANHANGAD MUNICIPALITY v. THE SPECIAL TAHSILDAR L.A. (N.H) — Kerala High Court (2024-06-14)
- V.T.VIJAYAN v. STATE OF KERALA — Kerala High Court (2024-06-14)
- V.KRISHNAKUMAR v. STATE OF KERALA — Kerala High Court (2024-06-14)
- P.PADMAKSHAN v. STATE OF KERALA — Kerala High Court (2024-06-14)
- JERIN JOY, v. LUCY SIMON, — Kerala High Court (2024-05-31)
- AYYAPPAN @ SABARIMALA v. STATE OF KERALA — Kerala High Court (2024-05-29)
- NEENA CHERIAN v. BINO JOSEPH — Kerala High Court (2024-05-29)
- Manju Pavithran v. A.M. Praveen — Kerala High Court (2024-05-29)