LexA.MUHAMED MUSTAQUE, . SHOBA ANNAMMA EAPEN
2,275 recorded High Court judgment(s) · 2011–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2275 |
Disposal nature
| DISPOSED OF | 1034 |
| DISMISSED | 667 |
| ALLOWED | 210 |
| DISMISSED AS INFRUCTUOUS | 79 |
| ALLOWED IN PART | 64 |
| CLOSED | 61 |
| DISMISSED AS WITHDRAWN | 42 |
| REMANDED | 31 |
Recent judgments
- DR. ANUSREE.M. v. SUDHEENA.S — Kerala High Court (2025-04-03)
- DR. ANUSREE v. STATE OF KERALA — Kerala High Court (2025-04-03)
- JAYASREE.V v. STATE OF KERALA — Kerala High Court (2024-06-24)
- LATHA L v. STATE OF KERALA — Kerala High Court (2024-06-13)
- M.A.ANZAR v. PUNJAB NATIONAL BANK — Kerala High Court (2024-06-13)
- SHAMSEENA K.P v. STATE OF KERALA — Kerala High Court (2024-06-13)
- PRADEEP V v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUCHITHRA E.P v. STATE OF KERALA — Kerala High Court (2024-06-13)
- T.B.ABDUL SALAM v. ASOK KUMAR SINGH — Kerala High Court (2024-06-12)
- KERALA IRRIGATION INFRASTRUCTURE DEVELOPMENT CORPORATION v. TBAS-EKK CONSORTIUM, KIZHAKKEDATH BUILDING — Kerala High Court (2024-06-12)