A.MUHAMED MUSTAQUE, . SATHISH NINAN

46 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• THE MANAGING DIRECTOR v. STATE OF KERALA — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR, KINFRA, v. SPECIAL TAHSILDAR (LA) — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR v. SURESH KUMAR — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR, KINFRA v. NAJUMUNNIZA.K — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR v. KOYAMMU HAJI — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR v. SPECIAL TAHSILDAR (L.A) — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR, KINFRA v. VELAYUDHAN — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR v. STATE OF KERALA — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR v. STATE OF KERALA — Kerala High Court (2023-02-08)
• THE MANAGING DIRECTOR v. STATE OF KERALA — Kerala High Court (2023-02-08)