LexA.MUHAMED MUSTAQUE, . S.MANU
189 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 189 |
Disposal nature
| DISPOSED OF | 108 |
| DISMISSED | 59 |
| ALLOWED | 9 |
| DISMISSED AS INFRUCTUOUS | 6 |
| CLOSED AS INFRUCTUOUS | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| PARTLY ALLOWED | 1 |
| DISMISSED IN LIMINE | 1 |
Recent judgments
- V.P.MARKOSE v. REV.FR.TIJO KURIAKOSE — Kerala High Court (2025-04-10)
- SHALINI T.C v. STATE OF KERALA — Kerala High Court (2025-04-10)
- KINATTUKARA METAL CRUSHER, v. STATE OF KERALA — Kerala High Court (2025-04-10)
- SAJEEVEN v. CHOTTANIKKARA GRAMA PANCHAYATH — Kerala High Court (2025-04-10)
- FR. ELDHOSE MOLEKUDIYIL v. REV. FR. TIJO KURIAKOSE — Kerala High Court (2025-04-10)
- KANNAN PILLAI v. PUNJAB NATIONAL BANK — Kerala High Court (2024-08-07)
- ALIYARKUTTY, v. THE KERALA STATE HUMAN RIGHTS COMMISSION, — Kerala High Court (2024-08-05)
- K.A. GOPINATH v. THE MANAGER, THE CALICUT CO-OPERATIVE URBAN BANK LTD., — Kerala High Court (2024-07-25)
- PRASANTHAN K C v. UDAYAKUMAR T — Kerala High Court (2024-07-23)
- THE STATE DIRECTOR OF KHADI & VILLAGE INDUSTRIES COMMISSION v. UDAYAKUMAR T — Kerala High Court (2024-07-23)