A.MUHAMED MUSTAQUE, P.N.RAVINDRAN
148 recorded High Court judgment(s) · 2016–2017
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| Kerala High Court | 148 |
Disposal nature
| DISMISSED | 50 |
| DISPOSED OF | 44 |
| ALLOWED | 17 |
| PARTLY ALLOWED | 13 |
| CLOSED | 12 |
| DISMISSED AS WITHDRAWN | 5 |
| DISMISSED AS NOT PRESSED | 4 |
| SETTLED | 2 |
Recent judgments
- THOMAS PEEDIKAYIL THOMAS v. C.M.MOHAN — Kerala High Court (2017-06-07)
- M/S.WONDERLA HOLIDAYS LTD v. UNION OF INDIA — Kerala High Court (2017-05-31)
- INFRASTRUCTURE LEASING & FINANCIAL v. STATE OF KERALA — Kerala High Court (2017-05-31)
- UNION OF INDIA v. SMT.T.V.INDIRA — Kerala High Court (2017-05-31)
- SHIJI v. REENA — Kerala High Court (2016-10-04)
- BADSHA P.I. v. SAINUL ABID — Kerala High Court (2016-10-04)
- K.SUMA v. K.SURESH KUMAR — Kerala High Court (2016-10-04)
- THANKAMMA v. THE INSPECTOR OF POLICE — Kerala High Court (2016-10-04)
- SATHYABHAMA AMMA v. RUGMINI AMMA — Kerala High Court (2016-10-03)
- REGHUNATHAN .M.I v. THE SUB INSPECTOR OF POLIC E — Kerala High Court (2016-10-03)
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