A.MUHAMED MUSTAQUE, P. KRISHNA KUMAR

127 recorded High Court judgment(s) · 2012–2025

Courts

Disposal nature

Recent judgments

• CITY CO-OP HOSPITAL LTD. REPRESENTED BY ITS PRESIDENT P.MOIDEEN, v. ABDUL HAMEED — Kerala High Court (2025-04-11)
• STATE OF KERALA, v. JAYESH K, — Kerala High Court (2025-04-11)
• KERALA PUBLIC SERVICE COMMISSION v. RAJESH KUMAR S — Kerala High Court (2025-04-11)
• KERALA PUBLIC SERVICE COMMISSION, v. SUNIL P. K, — Kerala High Court (2025-04-11)
• THE KERALA PUBLIC SERVICE COMMISSION, v. MARY PRIYA PONSEKA, — Kerala High Court (2025-04-11)
• THE STATE OF KERALA , v. AKHIL SHAJI S., — Kerala High Court (2025-04-11)
• STATE OF KERALA,REPRESENTED BY v. SUNIL.P.K,AGED 42 YEARS, — Kerala High Court (2025-04-11)
• THE KERALA PUBLIC SERVICE COMMISSION v. SUBIN R S — Kerala High Court (2025-04-11)
• KERALA PUBLIC SERVICE COMMISSION, v. SHYAM KRISHNAN K, — Kerala High Court (2025-04-11)
• KERALA PUBLIC SERVICE COMMISSION, v. ARUN R MENON, — Kerala High Court (2025-04-11)