A.MUHAMED MUSTAQUE, . M.A.ABDUL HAKHIM

159 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• CHANDRIKA.N.P v. THE VILLAGE OFFICER — Kerala High Court (2024-04-12)
• JAYACHANDRAN NOTTATH v. DISTRICT COLLECTOR — Kerala High Court (2024-04-12)
• STATE OF KERALA v. DEEPU.T — Kerala High Court (2024-04-12)
• JOHN, v. STATE OF KERALA — Kerala High Court (2024-04-12)
• SHIBINA S. F. v. STATE OF KERALA — Kerala High Court (2024-04-12)
• R. PALANIANDY, v. THE LAND REVENUE COMMISSIONER, — Kerala High Court (2024-04-12)
• TONY E.GEORGE v. STATE OF KERALA — Kerala High Court (2024-04-12)
• RAJITH KUMAR v. THE SECRETARY, CONSUMER AFFAIRS DEPARTMENT (LEGAL METROLOGY) — Kerala High Court (2024-04-12)
• P. GOVINDANKUTTY v. DISTRICT COLLECTOR — Kerala High Court (2024-04-12)
• JAIN ANTONY v. STATE OF KERALA — Kerala High Court (2024-04-12)