LexA.MUHAMED MUSTAQUE, K.T.SANKARAN
94 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 94 |
Disposal nature
| DISMISSED | 45 |
| DISPOSED OF | 23 |
| ALLOWED | 9 |
| CLOSED | 5 |
| DISMISSED AS INFRUCTUOUS | 3 |
| PARTLY ALLOWED | 3 |
| SETTLED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- ABDUL NAZAR @ SUBAIR v. STATE OF KERALA — Kerala High Court (2015-03-04)
- JANAKI AMMA v. BHASKARAN NAMBIAR — Kerala High Court (2014-10-28)
- SIJU OOMMEN v. LEELA JOHN AND ANOTHER — Kerala High Court (2014-10-28)
- K.S.KADAR PILLAI v. M/S GOVEN TRAVELS — Kerala High Court (2014-10-23)
- URUMESE.J.VALOORAN v. V.K.PADMA — Kerala High Court (2014-10-23)
- P.V. IBRAHIMKOYA v. P.M. ABDULKHADER MUSLIYAR — Kerala High Court (2014-07-09)
- CHAKKUVALLY TOWN MASJID, REPRESENTED BY ITS PRESIDENT SUBAIRKUTTY v. ALIYARKUNJU.V. — Kerala High Court (2014-07-09)
- KERALA NADVATHUL MUJAHIDEEN v. AYOOB K.C — Kerala High Court (2014-07-09)
- NOORUL HUDA MAHALLU JAMAATH v. P.M.SAIDALAVI — Kerala High Court (2014-07-09)
- MARY VARGHESE v. JOSEPH I.A KATTIKKARAN — Kerala High Court (2014-07-09)