A.MUHAMED MUSTAQUE

26,993 recorded High Court judgment(s) · 2010–2025

Courts

Kerala High Court

26993

DISPOSED OF	20231
CLOSED	2261
DISMISSED	1970
DISMISSED AS INFRUCTUOUS	1072
ALLOWED	665
DISMISSED AS WITHDRAWN	376
DISMISSED AS NOT PRESSED	281
DISMISSED FOR NON PROSECUTION	47

T.C.JOY v. THOMAS GEORGE — Kerala High Court (2025-04-08)
AMBIKA.N v. CANARA BANK — Kerala High Court (2025-03-27)
THE VILLAGE OFFICER v. A.N.VRINDA LAKSHMI — Kerala High Court (2025-03-27)
THE ADDL.TAHSILDAR v. T.S.MUHAMMED HANEEFA — Kerala High Court (2025-03-27)
THE PUTHUR SERVICE CO-OPERATIVE BANK LTD NO. 345 v. SUDHA MOHANAN — Kerala High Court (2025-03-27)
STATE OF KERALA v. SUMATHI KUTTIAMMA — Kerala High Court (2025-03-27)
NAZAR, v. JAMAL P.A., — Kerala High Court (2025-03-27)
GRACY GEORGE v. STATE OF KERALA — Kerala High Court (2025-01-29)
DIXEENA PRINCE & DAVID PRINCE v. ST.MARY'S FINANCE LTD.,REP.BY OFFI.LIQUI — Kerala High Court (2024-06-12)
SMT.SONIA SALIM v. M/S.ST.MARY'S FINANCE LTD.(IN LIQN) — Kerala High Court (2024-06-12)