A.MUHAMED MUSTAQUE, C.S.DIAS

413 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• MARIET ROSELIN GEORGE v. ABIN JOHN — Kerala High Court (2023-11-23)
• XXXXX v. XXXXX — Kerala High Court (2022-10-28)
• M/S. REVATHY APARTMENTS PVT. LTD v. DILEEP KUMAR — Kerala High Court (2022-10-28)
• RAGINI VENUGOPAL v. N.S.S. KARAYOGAM 2124 — Kerala High Court (2022-10-28)
• NISHA HANEEFA v. ABDUL LATHEEF — Kerala High Court (2022-02-15)
• THANKACHAN@DEVASY v. JESSY@MARI — Kerala High Court (2022-02-04)
• GIREESH BABU v. SREELATHAKUMARI — Kerala High Court (2022-02-04)
• R.GEETHA, v. T.R.VENKITESH, — Kerala High Court (2022-02-04)
• VISHU V. v. DR.INDU G. — Kerala High Court (2022-02-04)
• JERIN KURIEN JACOB v. ELEN ELZA JOY (NURSE) — Kerala High Court (2022-02-04)