A.MUHAMED MUSTAQUE, BASANT BALAJI

23 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• MUHAMMAD FAZIL NADUVILAKANDIYIL v. THE UNION OF INDIA — Kerala High Court (2024-01-31)
• JITHINLAL C v. SHABHIN A — Kerala High Court (2024-01-31)
• MINNU.M v. THE UNION OF INDIA — Kerala High Court (2024-01-31)
• SRISHIL P.P v. UNION OF INDIA, REP. BY ITS SECRETARY — Kerala High Court (2024-01-31)
• VISHNU K v. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY — Kerala High Court (2024-01-31)
• SRI. SUJITH S.J v. UNION OF INDIA — Kerala High Court (2024-01-31)
• AKHIL M v. THE UNION OF INDIA — Kerala High Court (2024-01-31)
• SABARIGIREESHAN S v. UNION OF INDIA — Kerala High Court (2024-01-31)
• ATHUL MANOJ v. ATHUL U — Kerala High Court (2024-01-31)
• ABHIJITH AJAYAN v. UNION OF INDIA REPRESENTED BY ITS SECRETARY — Kerala High Court (2024-01-31)