LexA.M. THIPSAY, B.H. MARLAPALLE
55 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 55 |
Disposal nature
| OTHERS DISPOSED OFF | 39 |
| APPEAL ALLOWED/REVERSED | 6 |
| ABATED | 2 |
| PARTLY ALLOWED PARTLY DISMISSED | 2 |
| APPEAL DISMISSED/CONFIRMED | 2 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 1 |
| (unspecified) | 1 |
| OTHER DISPOSED OFF | 1 |
Recent judgments
- SAYYAD NAZAR ABBAS @ KAIFI HUSAN ABBAS v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-12-02)
- MAMMA @ MAMMAN ISMAIL SHAIKH AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-12-02)
- The State of Maharashtra v. 1. Santosh Manohar Chavan — Bombay High Court (2011-10-17)
- JITENDRA NATHAMAL JOSHI @ SHARMA v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-06-09)
- SALIM TAHER MERCHANT v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-05-06)
- THE STATE OF MAHARASHTRA v. SHETTIBA LAXMAN VITKAR — Bombay High Court (2011-05-04)
- SHAILENDRAKUMAR SATNARAYAN THAKUR v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-05-02)
- AJIT KRUSHNA GHANEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-05-02)
- SOMNATH GANGARAM SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-04-29)
- SANDEEP SONU MAINGADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-04-28)