LexA.M. THIPSAY
9,459 recorded High Court judgment(s) · 2011–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 9459 |
Disposal nature
| OTHERS DISPOSED OFF | 3151 |
| BAIL GRANTED | 1173 |
| DISPOSED OFF | 1161 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1042 |
| REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ. | 554 |
| BAIL REJECTED | 518 |
| ANTICIPATARY BAIL GRANTED/REJECTED. | 223 |
| ANTICIPATORY BAIL GRANTED | 164 |
Recent judgments
- T.C.I. FINANCE LTD. v. C. DURAIRAJ AND ANR. — Bombay High Court (2018-10-05)
- VIRENDRA KUMAR GUPTA v. CBI ABC MUMBAI — Bombay High Court (2016-04-29)
- M.S. SRINIVASAN v. C.B.I. — Bombay High Court (2016-04-29)
- G.N. HEGDE v. C.B.I. — Bombay High Court (2016-04-29)
- GANESH TUKARAM MORE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-04-29)
- GANESH TUKARAM MORE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-04-29)
- DILIP BHARAT GAVAND @ KANWA v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-04-28)
- DILIP BHARAT GAVAND @ KANWA v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-04-28)
- SANJAY S/O ISHWAR BHANUSHALI v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-04-27)
- OMKARSINGH SAJJAN SINGH JAT and ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-04-27)