A.M.SHAFFIQUE, V.G.ARUN

64 recorded High Court judgment(s) · 2018–2021

Courts

Kerala High Court

DISMISSED	21
ALLOWED	8
DISPOSED OF	7
DISMISSED FOR NON PROSECUTION	5
DISMISSED AS INFRUCTUOUS	4
SETTLED	4
DISMISSED AS NOT PRESSED	4
DISMISSED AS WITHDRAWN	4

RASNI v. E.A.SUBAIR AND ANOTHER — Kerala High Court (2021-02-01)
RASNI v. E.A.SUBAIR — Kerala High Court (2021-01-27)
SREEJA. J.T v. PRIYA. V.K — Kerala High Court (2021-01-19)
SABI AUGUSTINE v. STATE OF KERALA — Kerala High Court (2021-01-19)
SREEJA J.T v. STATE OF KERALA — Kerala High Court (2020-05-25)
P.ABDUL KHADER, v. KIDANGAYAM MUSLIM BROTHERS ASSOCIATION — Kerala High Court (2020-05-25)
YAHIA.T v. SREEJA.J.T — Kerala High Court (2020-05-25)
ABDUL LATHEEF M. v. SREEJA J.T — Kerala High Court (2020-05-25)
THE HEAD MASTER, v. SREEJA J.T. — Kerala High Court (2020-05-25)
THE DIRECTOR, v. DR. V.MADHUSUDHANAN PILLAI — Kerala High Court (2020-05-19)