A.M.SHAFFIQUE, T.V.ANILKUMAR

421 recorded High Court judgment(s) · 2018–2021

Courts

Kerala High Court

421

DISMISSED	155
ALLOWED	92
DISPOSED OF	71
DISMISSED FOR NON PROSECUTION	33
ALLOWED IN PART	18
DISMISSED AS NOT PRESSED	16
DISMISSED AS INFRUCTUOUS	12
SETTLED	10

NAHALA v. ADISH — Kerala High Court (2021-01-07)
JESUIT EDUCATIONAL AND CHARITABLE SOCIETY OF WAYANAD v. C.V.FRANCIS — Kerala High Court (2021-01-07)
SHERIN ANNIE JOSEPH v. K. JAYAKUMAR — Kerala High Court (2020-08-26)
LEELAMMA V.P. ALIAS SUJA SUNIL v. K.T. SUNIL — Kerala High Court (2020-07-16)
SREELEKSHMI P v. STATE OF KERALA — Kerala High Court (2020-05-19)
MUSLIM EDUCATION SOCIETY, v. THE FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA, — Kerala High Court (2020-05-19)
LAKSHMI KRISHNA S. v. THE ACADEMY OF MEDICAL SCIENCES, PARIYARAM — Kerala High Court (2020-05-19)
DM EDUCATION AND RESEARCH FOUNDATION v. STATE OF KERALA — Kerala High Court (2020-05-19)
BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL v. THE STATE OF KERALA — Kerala High Court (2020-05-19)
MOUNT ZION MEDICAL COLLEGE v. THE STATE OF KERALA — Kerala High Court (2020-05-19)