A.M.SHAFFIQUE, . SHIRCY V

137 recorded High Court judgment(s) · 2017–2021

Courts

Kerala High Court

137

DISMISSED	47
DISMISSED FOR NON PROSECUTION	21
ALLOWED	20
DISPOSED OF	11
DISMISSED AS NOT PRESSED	10
ALLOWED IN PART	9
DISMISSED AS WITHDRAWN	5
SETTLED	4

PUSHPALATHA v. NARAYANA PILLAI HARIDAS — Kerala High Court (2021-01-06)
ABRAHAM THOMAS v. BINDU — Kerala High Court (2021-01-06)
UNION OF INDIA v. B.KISHORE KUMAR — Kerala High Court (2019-08-30)
DR.SMITHA YALTHO v. DR.DEEPU JOHN — Kerala High Court (2019-08-08)
P.R.GOKUL, v. KKRISHNAKALA PANICKER, — Kerala High Court (2019-07-17)
P.R.GOKUL AND ANOTHER v. KRISHNAKALA PANICKER — Kerala High Court (2019-07-17)
KRISHNAKALA PANICKER v. P.R.GOKUL — Kerala High Court (2019-07-17)
ANIYAN @ DAIVAM v. STATE OF KERALA — Kerala High Court (2019-06-28)
E.SAIRABANU, v. STATE OF KERALA, — Kerala High Court (2019-06-28)
REJIMON KURLOSE @ SEBASTIAN v. JAINA P.KURIAN — Kerala High Court (2019-06-20)