A.M.SHAFFIQUE, . R. NARAYANA PISHARADI

25 recorded High Court judgment(s) · 2018–2019

Courts

Kerala High Court

DISMISSED	6
DISMISSED FOR NON PROSECUTION	5
ALLOWED IN PART	3
ALLOWED	3
SETTLED	2
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	2
DISPOSED OF	1

SATHEESH CHANDRAN@ ANIL C. NO 1483 v. STATE OF KERALA — Kerala High Court (2019-01-09)
RAMAN @ RAMACHANDRAN, C.NO.2755 CENTRAL PRISON, KANNUR v. STATE OF KERALA — Kerala High Court (2018-11-14)
JAISON P. SAMUEL v. LEELAMOL — Kerala High Court (2018-11-02)
RAYANKUTTY @ RAYAN v. MAMMADIYA — Kerala High Court (2018-11-02)
ANUMOL.P.S v. ABHILASH SOMAN — Kerala High Court (2018-11-02)
SIDHIQUE v. RAMSHEENA — Kerala High Court (2018-11-02)
H.S.MINI v. N.P.LEELAMMA — Kerala High Court (2018-11-02)
POLE, v. ROSSE POLE, — Kerala High Court (2018-11-02)
HASEENA v. ANSAR — Kerala High Court (2018-11-02)
ANUMOL.P.S v. ABHILASH SOMAN — Kerala High Court (2018-11-02)