A.M.SHAFFIQUE, . P.V.ASHA

23 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT v. DR. T.SURENDRAN — Kerala High Court (2016-09-30)
• A.G.GEORGE v. PALAPPILLIL SPECIFIED BLOCK RUBBERS PVT. LTD. — Kerala High Court (2016-09-02)
• A.SAROJINI v. STATE OF KERALA — Kerala High Court (2016-09-02)
• ABDUL RAHIM v. ARIFA BEEVI — Kerala High Court (2016-09-02)
• THE KERALA MINERALS AND METALS LIMITED(KMML) v. BIJUKUMAR.K — Kerala High Court (2016-09-02)
• GEORGE ISAAC v. THE ASST.REGIONAL PROVIDENT FUND COMMISSIONER — Kerala High Court (2016-08-12)
• RAMAPURAM GRAMA PANCHAYAT v. ST.BASIL INDUSTRIES INDIA PRIVATE LIMITED — Kerala High Court (2016-07-08)
• BENNY MATHEW v. A.K.JOSEPH — Kerala High Court (2016-07-04)
• FAZALEUDEEN S. v. THE DIRECTOR GENERAL OF POLICE — Kerala High Court (2015-04-28)
• KESAVAN v. THE DISTRICT POLICE CHIEF — Kerala High Court (2015-04-28)