A.M.SHAFFIQUE, . P.SOMARAJAN

857 recorded High Court judgment(s) · 2008–2020

Courts

Kerala High Court

857

DISMISSED	365
ALLOWED	123
DISMISSED FOR NON PROSECUTION	103
DISPOSED OF	60
DISMISSED AS NOT PRESSED	45
PARTLY ALLOWED	35
DISMISSED AS INFRUCTUOUS	26
ALLOWED IN PART	25

R.KEERTHANA v. STATE OF KERALA — Kerala High Court (2020-08-10)
R .KEERTHANA v. STATE OF KERALA — Kerala High Court (2020-08-10)
M.LATHA KUMARI v. T.N.PRADEEP KUMAR — Kerala High Court (2020-01-16)
MOHAMMED ARSHAD, v. K.G.JAYASREE, — Kerala High Court (2020-01-16)
JOSEPH POLACHAN @ C.J. POLACHAN v. SHINY — Kerala High Court (2020-01-16)
VIJAYAMMA@SUJA v. P.N.PONNAMMA — Kerala High Court (2020-01-16)
KALA S v. CHELLAMMA — Kerala High Court (2020-01-16)
MANOJ KUMAR R.S., v. PRIYA LAKSHMI, — Kerala High Court (2019-10-23)
MADHU BABU M.R. v. STATE OF KERALA — Kerala High Court (2019-07-30)
SAROJINI v. JYOTHILEKSHMI — Kerala High Court (2019-07-24)