A.M.SHAFFIQUE, N.ANIL KUMAR

817 recorded High Court judgment(s) · 2017–2021

Courts

Kerala High Court

817

DISMISSED	273
DISMISSED FOR NON PROSECUTION	115
ALLOWED	102
ALLOWED IN PART	76
DISPOSED OF	57
DISMISSED AS NOT PRESSED	55
DISMISSED AS INFRUCTUOUS	45
SETTLED	31

THE PRINCIPAL COMMISSIONER OF INCOME TAX v. MS/.APPOLLO TYRES LTD — Kerala High Court (2021-01-13)
ANAND RAJAN v. S.GAYATHRI DEVI — Kerala High Court (2021-01-13)
YOHANNAN v. STATE OF KERALA — Kerala High Court (2020-02-25)
SABU v. STATE OF KERALA — Kerala High Court (2020-02-25)
SAJITH v. STATE OF KERALA — Kerala High Court (2020-02-25)
SURESH @ SURA v. STATE OF KERALA — Kerala High Court (2020-02-25)
LUIS THOMAS @ JOSE, CONVICT NO.249/15, CENTRAL PRISON, KANNUR v. STATE OF KERALA — Kerala High Court (2020-02-13)
SASI v. STATE OF KERALA — Kerala High Court (2020-02-13)
SUNIL KUMAR v. STATE OF KERALA — Kerala High Court (2020-02-06)
MADHUSSODHANAN v. STATE OF KERALA — Kerala High Court (2020-01-30)