A.M.SHAFFIQUE, . MARY JOSEPH

544 recorded High Court judgment(s) · 2013–2021

Courts

Kerala High Court

544

DISMISSED	278
ALLOWED	60
DISPOSED OF	53
DISMISSED FOR NON PROSECUTION	33
DISMISSED AS NOT PRESSED	26
SETTLED	26
DISMISSED AS INFRUCTUOUS	21
ALLOWED IN PART	21

V.V.JAYA v. RAJKUMAR NAIR — Kerala High Court (2021-02-11)
SOJULEKSHMI N.S v. MAHESH KUMAR R — Kerala High Court (2021-02-05)
SOJULEKSHMI N.S v. MAHESH KUMAR R — Kerala High Court (2021-02-05)
SOJULEKSHMI N.S v. MAHESH KUMAR R., — Kerala High Court (2021-02-05)
SOJULEKSHMI N.S v. MAHESH KUMAR R — Kerala High Court (2021-02-05)
A.S. BEENA, v. SRI. A.SHAJAHAN IAS, — Kerala High Court (2021-01-25)
PRASAD N.S. v. KSEB LTD. — Kerala High Court (2021-01-14)
PRAKASAN N.K. v. SREEKUMAR S. — Kerala High Court (2021-01-14)
DR.JOE JOSEPH v. DR.DIVYA.P.D — Kerala High Court (2021-01-14)
MINU LALITHA MADHAVU v. THE UNIVERSITY OF KERALA — Kerala High Court (2021-01-14)