A.M.SHAFFIQUE, . K.RAMAKRISHNAN

905 recorded High Court judgment(s) · 2017–2017

Courts

Kerala High Court

905

DISMISSED	268
DISPOSED OF	216
CLOSED	96
DISMISSED AS INFRUCTUOUS	79
DISMISSED FOR NON PROSECUTION	63
ALLOWED	57
DISMISSED AS WITHDRAWN	50
DISMISSED AS NOT PRESSED	47

ABDUL RASHEED v. MUHAMMED JALEEL — Kerala High Court (2017-05-31)
DAYANA MATHEW v. PRAVEEN POLY.K — Kerala High Court (2017-04-12)
C.K.GIRISH KUMAR v. SAJITHA P.SASIDHARAN — Kerala High Court (2017-04-12)
VAMADEVAN v. P SHEELA — Kerala High Court (2017-04-12)
SHEFFIN 46 v. VIJI JACOB — Kerala High Court (2017-04-12)
MANUKUMAR v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2017-04-12)
SHEENA BEEGUM v. MOHAMMED IQBAL — Kerala High Court (2017-04-12)
K.SURENDRAN v. CHANDRAN P.GUPTHA — Kerala High Court (2017-04-12)
DHANYA S.RAJAN v. R.V.SUJITHKUMAR — Kerala High Court (2017-04-12)
PRADEEP KUMAR v. STATE OF KERALA — Kerala High Court (2017-04-12)