LexA.M.SHAFFIQUE, . K.P.JYOTHINDRANATH
118 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 118 |
Disposal nature
| DISMISSED | 37 |
| ALLOWED | 20 |
| DISPOSED OF | 14 |
| DISMISSED AS INFRUCTUOUS | 9 |
| DISMISSED FOR NON PROSECUTION | 9 |
| DISMISSED AS NOT PRESSED | 9 |
| CLOSED | 8 |
| SETTLED | 4 |
Recent judgments
- MUHAMMED HABEEB v. SUPERINTENDENT OF POLICE — Kerala High Court (2017-08-24)
- NAJEEM v. SEENATHU BEEVI — Kerala High Court (2017-08-24)
- JASEER v. RAJEENA J.S — Kerala High Court (2017-08-24)
- RAJAMMA v. PARAMESWARAN — Kerala High Court (2017-08-24)
- SMT.SREEJA LAKSHMI v. PROMOD R. — Kerala High Court (2017-08-24)
- NANDINI DEVI AND ANOTHER v. MANAYA M AND ANOTHER — Kerala High Court (2017-08-24)
- REJU THOMAS v. D.BEENA EAPPAN — Kerala High Court (2017-08-22)
- NARAYANAN NAIR v. VIJAYAMMA — Kerala High Court (2017-08-22)
- SHARAFUDEEN v. SHAIJU — Kerala High Court (2017-08-22)
- T.V.ABRAHAM v. SARAMMA ABRAHAM — Kerala High Court (2017-08-22)