A.M.SHAFFIQUE, K.M.JOSEPH

87 recorded High Court judgment(s) · 2006–2013

Courts

Disposal nature

Recent judgments

• F.RAJA v. DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2013-05-29)
• INDUS TOWERS LTD v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2013-05-29)
• BIJU VARGHESE v. THE STATE OF KERALA — Kerala High Court (2013-05-29)
• CHANDRAN .P v. D.G.P — Kerala High Court (2013-05-29)
• C.GOPINATH v. THE STATE OF KERALA — Kerala High Court (2013-05-29)
• VARGHESE CHACO v. THE SUPERINTENDENT OF POLICE, PATHANAMTHITTA — Kerala High Court (2013-05-29)
• KOCHU THRESIA v. K.G.JOSEPH — Kerala High Court (2012-07-07)
• NATIONAL INSURANCE CO. LTD. v. PAPPU AND OTHERS — Kerala High Court (2011-12-23)
• KANJIRATHANKUNNEL JOSEPH v. UNION OF INDIA — Kerala High Court (2011-12-22)
• TECIL CHEMICALS AND HYDRO POWER LTD. v. KUMARAKOM KAKKA VYAVASAYA SAHAKARANA — Kerala High Court (2011-12-22)