LexA.M.SHAFFIQUE, K.HEMA
42 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 42 |
Disposal nature
| DISMISSED | 22 |
| REMANDED | 6 |
| PARTLY ALLOWED | 5 |
| ALLOWED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED FOR DEFAULT | 2 |
| DISPOSED OF | 1 |
| ABATED | 1 |
Recent judgments
- STATE OF KERALA v. K.HARIRAYA KAMATH — Kerala High Court (2012-07-26)
- KODAMTHURUTH PANCHAYATH v. PRASANNA — Kerala High Court (2012-07-26)
- YESODHARAN AND ANOTHER v. MANAGING DIRECTOR, KSRTC, TRIVANDRUM AND — Kerala High Court (2012-04-13)
- NEDIYAPARAMBIL ISHAK v. K.S.SHAJI — Kerala High Court (2012-04-12)
- VIJAYAN v. MANAGING DIRECTOR EASTERN CONDINENTS — Kerala High Court (2012-04-12)
- THE NEW INDIA ASSURANCE COMPANY LTD v. RAJU PAUL — Kerala High Court (2012-03-30)
- STATE OF KERALA v. JISHA — Kerala High Court (2012-03-30)
- SIMON,S/O.AUGUSTHY v. O.K.NANDAKUMAR & 2 OTHERS — Kerala High Court (2012-03-30)
- SREEKUMAR v. OUSEPH.M.K.AND OTHERS — Kerala High Court (2012-03-30)
- STATE OF KERALA v. K.O.DEVASSY — Kerala High Court (2012-03-30)