A.M.SHAFFIQUE, . GOPINATH P

1,085 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• E.P.ATTAKOYA THANGAL v. THE LAKSHADWEEP STATE WAQF BOARD — Kerala High Court (2021-02-11)
• ADAKKUDI SUBAIR, v. KUNHAYISA, — Kerala High Court (2021-02-11)
• THE STATE OF KERALA v. K.VISHWANATHAN — Kerala High Court (2021-02-11)
• KERALA AGRICULTURAL UNIVERISITY v. DR. MEERA V. MENON — Kerala High Court (2021-02-10)
• KERALA ACADEMY OF PHARMACY v. THE COMMISSIONER FOR ENTRANCE EXAMINATIONS — Kerala High Court (2021-02-09)
• THE MANAGER, KOORIKUZHI AMU.P. SCHOOL v. BEENA C. THAMBI — Kerala High Court (2021-02-09)
• THE MANAGER, NAVAJEEVAN HIGHER SECONDARY SCHOOL v. MANOJ KUMAR V. — Kerala High Court (2021-02-09)
• THE MANAGER NAVAJEEVAN HIGHER SECONDARY SCHOOL v. MANOJ KUMAR.V. — Kerala High Court (2021-02-09)
• AMBILY G. v. STATE OF KERALA — Kerala High Court (2021-02-05)
• GURUVAYUR DEVASWOM MANAGING COMMITTEE v. JAYASREE.K.K — Kerala High Court (2021-02-05)