LexA.M.SHAFFIQUE, . DEVAN RAMACHANDRAN
20 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 20 |
Disposal nature
| ALLOWED | 8 |
| DISMISSED | 4 |
| CLOSED | 3 |
| DISPOSED OF | 3 |
| DISMISSED FOR NON PROSECUTION | 1 |
| SETTLED | 1 |
Recent judgments
- KERALA HEADLOAD WORKERS WELFARE BOARD v. ABDUL VAHID — Kerala High Court (2019-09-26)
- THE COMMERCIAL TAX OFFICER (WORK CONTRACT) v. M/S CHEERANS STRUCTURAL ENGINEER & CONTRAFTORS — Kerala High Court (2019-08-07)
- THE COMMERCIALTAX OFFICER(WORKS CONTRACT & LUXURY TAX) v. AGI ABRAHAM — Kerala High Court (2019-08-07)
- THE COMMERCIAL TAX OFFICER (WORKS CONTRACT) v. P.C.SHAJI — Kerala High Court (2019-08-07)
- DAVY STEPHEN, v. THE DEPUTY SUPERINTENDENT OF POLICE, — Kerala High Court (2019-08-07)
- THE STATE OF KERALA v. M/S.ERNAD ENGINEERING ENTERPRISES — Kerala High Court (2019-08-07)
- COMMERCIAL TAX OFFICER, (WC), IDUKKI v. BIJU AUGUSTINE — Kerala High Court (2019-08-07)
- THE COMMERCIAL TAX OFFICER (WORKS CONTRACT) v. M/S.CHEERAN STRUCTURALS ENGINEERS AND CONTRACTORS — Kerala High Court (2019-08-07)
- COMMERCIAL TAX OFFICER (WORKS CONTRACT) v. JILMON JOHN — Kerala High Court (2019-08-07)
- THE COMMERCIAL TAX OFFICER (WORKS CONTRACT) v. SALI.P.MATHAI — Kerala High Court (2019-08-07)