A.M.SHAFFIQUE, . ASHOK MENON

315 recorded High Court judgment(s) · 2015–2021

Courts

Kerala High Court

315

DISMISSED	129
ALLOWED	60
DISPOSED OF	31
ALLOWED IN PART	22
DISMISSED FOR NON PROSECUTION	20
DISMISSED AS NOT PRESSED	19
DISMISSED AS ABATED	7
DISMISSED AS INFRUCTUOUS	6

AJMAL, v. RASHA, — Kerala High Court (2021-01-18)
RETNAKUMARI (RETNAMONI), v. ARUN, — Kerala High Court (2019-08-06)
SURYA.M.T. v. O.V.JOSHY & ANR. — Kerala High Court (2019-08-02)
ANNAKUTTY v. ROSAMMA@JAIMOLE — Kerala High Court (2019-08-02)
P.G.BIJU v. STATE OF KERALA — Kerala High Court (2019-07-15)
MUNEER v. STATE OF KERALA — Kerala High Court (2019-06-28)
KENNY v. STATE OF KERALA — Kerala High Court (2019-06-28)
PRAMOD v. STATE OF KERALA — Kerala High Court (2019-06-28)
SAJEEV v. STATE OF KERALA — Kerala High Court (2019-06-28)
THAHIRA v. STATION HOUSE OFFICER — Kerala High Court (2019-06-28)