A.M.SHAFFIQUE, . ASHOK BHUSHAN

135 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• R.K.KUNJAPPAN v. UNION OF INDIA — Kerala High Court (2014-08-01)
• SURESH KUMAR v. DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2014-08-01)
• AL-MANAMA RETAIL PRIVATE LTD v. DISTRICT POLICE CHIEF — Kerala High Court (2014-08-01)
• C.GOPALAKRISHNAN v. STATE OF KERALA — Kerala High Court (2014-08-01)
• D-ART INDIA PRIVATE LTD. v. THE STATE POLICE CHIEF — Kerala High Court (2014-08-01)
• THOMAS J.S v. STATE OF KERALA — Kerala High Court (2014-08-01)
• ROYMON K.M. v. STATE OF KERALA — Kerala High Court (2014-08-01)
• NIPUN. G v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2014-07-31)
• AMBALAPAD SERVICE CO-OPERATIVE BANK LTD.NO.759 v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2014-07-31)
• GOPI v. MARUTHONKARA SCB LTD NO.D 2461 — Kerala High Court (2014-07-31)