LexA.M.SHAFFIQUE, ASHOK BHUSHAN
3,413 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 3413 |
Disposal nature
| CLOSED | 1326 |
| DISMISSED | 794 |
| DISPOSED OF | 591 |
| DISMISSED AS INFRUCTUOUS | 381 |
| ALLOWED | 133 |
| DISMISSED AS WITHDRAWN | 113 |
| DISMISSED AS NOT PRESSED | 65 |
| PARTLY ALLOWED | 9 |
Recent judgments
- SHANMUGHAN M. v. STATION HOUSE OFFICER, WALAYAR POLICE STATION — Kerala High Court (2016-04-07)
- P.P PAULY v. THOMAS P.P — Kerala High Court (2016-04-07)
- CHAPPILAKKADAVATH CHERIYA BAVA v. YENIKUTTY — Kerala High Court (2016-04-07)
- MR.LINU V.VARUGHESE v. SMT.DILI DEV — Kerala High Court (2016-04-07)
- STATE BANK OF INDIA v. SATHEESH BABU — Kerala High Court (2016-04-07)
- MUHAMMED SHAMEEM v. DISTRICT POLICE CHIEF — Kerala High Court (2016-04-07)
- DR.BALAN PUTHOLI v. STATE OF KERALA — Kerala High Court (2016-04-07)
- CENTRE FOR CONSUMER EDUCATION v. STATE OF KERALA — Kerala High Court (2016-04-07)
- MANAGING DIRECTOR, STATE BANK OF TRAVANCORE v. K.G.VISWANATHAN — Kerala High Court (2016-04-07)
- ADI SANKARA TRUST v. STATE POLICE CHIEF — Kerala High Court (2016-04-07)