A.M.SHAFFIQUE, . ANU SIVARAMAN

504 recorded High Court judgment(s) · 2016–2021

Courts

Kerala High Court

504

DISMISSED	163
DISPOSED OF	90
ALLOWED	67
CLOSED	63
DISMISSED AS NOT PRESSED	37
DISMISSED FOR NON PROSECUTION	30
PARTLY ALLOWED	18
DISMISSED AS WITHDRAWN	18

RAMAKRISHNA PILLAI v. STATE OF KERALA — Kerala High Court (2021-01-20)
K.S.MUHAMMED SHEFIN v. THE UNIVERSITY OF KERALA — Kerala High Court (2021-01-20)
FATHIMABI.M v. MUHAMMED ASHRAFF — Kerala High Court (2019-10-14)
D.RAJ KUMAR v. COMMERCIAL TAX OFFICER — Kerala High Court (2019-07-24)
HOTAL ASOKA v. COMMERCIAL TAX OFFICER — Kerala High Court (2019-07-24)
HOTEL ASOKA v. COMMERCIAL TAX OFFICER — Kerala High Court (2019-07-24)
JAWAHAR TOURIST HOME v. THE STATE OF KERALA — Kerala High Court (2019-07-24)
SMITHA PAUL v. STATE OF KERALA — Kerala High Court (2019-06-20)
SMITHA PAUL v. STATE OF KERALA — Kerala High Court (2019-06-20)
MANAGING PARTNER,PERFECTCHEMICAL CARRIERS, v. THE NEW INDIA ASSURANCE COMPANY LTD — Kerala High Court (2019-06-17)