A.M.SHAFFIQUE, AG. MANJULA CHELLUR

489 recorded High Court judgment(s) · 2008–2012

Courts

Disposal nature

Recent judgments

• FR. ANIL K. THOMAS v. DR. IPE VARGHESE — Kerala High Court (2012-09-25)
• M/S.EAGLE AUTOMOBILES v. THE REGIONAL DIRECTOR — Kerala High Court (2012-09-25)
• C.PRABHA v. THE GENERAL MANAGER, TELECOM — Kerala High Court (2012-09-25)
• THE PRINCIPAL v. THOMACHAN J.VAMATTOM — Kerala High Court (2012-09-25)
• SR.THELMA MSJ, v. DR.IPE VARGHESE — Kerala High Court (2012-09-25)
• UNION OF INDIA v. SMT. M.I. MARY — Kerala High Court (2012-09-24)
• M/S. PEEKAY MEDIEQUIP LIMITED v. THE KERALA MEDICAL SERVICES CORPORATION LIMITED — Kerala High Court (2012-09-24)
• JOYJOHN.J v. STATE OF KERALA — Kerala High Court (2012-09-24)
• STATE OF KERALA v. K.P.MATHEW — Kerala High Court (2012-09-24)
• UNION OF INDIA v. SUNNY JOSEPH — Kerala High Court (2012-09-20)