LexA.M.SHAFFIQUE, AG. ASHOK BHUSHAN
1,609 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1609 |
Disposal nature
| CLOSED | 542 |
| DISPOSED OF | 422 |
| DISMISSED | 404 |
| DISMISSED AS INFRUCTUOUS | 87 |
| DISMISSED AS WITHDRAWN | 71 |
| ALLOWED | 61 |
| DISMISSED AS NOT PRESSED | 16 |
| PARTLY ALLOWED | 6 |
Recent judgments
- K.K.VARGHESE v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2015-03-24)
- DILEEP KUMAR S.U. v. STATE OF KERALA — Kerala High Court (2015-03-24)
- TIPPPER LORRIES EARTH MOVING EQUIPMENTS v. THE DISTRICT POLICE CHIEF (RURAL) KOZHIKODE — Kerala High Court (2015-03-24)
- LAWRENCE P.S v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2015-03-24)
- HARIDAS P.R. v. SIYAD HASSAN — Kerala High Court (2015-03-24)
- KSEB v. S.SHEREEF RAWTHER — Kerala High Court (2015-03-24)
- SALAFI JUMA MASJID v. SUB INSPECTOR OF POLICE — Kerala High Court (2015-03-24)
- P.V.MATHEW v. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, THRISSUR — Kerala High Court (2015-03-24)
- BHANUMATHY v. DISTRICT POLICE CHIEF — Kerala High Court (2015-03-24)
- KRISHNAN V v. MANAGING DIRECTOR — Kerala High Court (2015-03-24)