LexA.M.SHAFFIQUE, . A.M.BABU
425 recorded High Court judgment(s) · 2009–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 425 |
Disposal nature
| DISMISSED | 146 |
| DISMISSED FOR NON PROSECUTION | 64 |
| ALLOWED | 51 |
| DISMISSED AS WITHDRAWN | 31 |
| DISMISSED AS NOT PRESSED | 27 |
| DISPOSED OF | 25 |
| DISMISSED AS INFRUCTUOUS | 24 |
| ALLOWED IN PART | 20 |
Recent judgments
- SUNEERA v. SULAIMAN — Kerala High Court (2019-10-15)
- SIJI v. ICICI LOMBARD GENERAL INSURANCE CO. LTD. — Kerala High Court (2019-08-06)
- SREEJA S.NAIR v. GOPAKUMAR.P.R & 2 OTHERS — Kerala High Court (2019-06-03)
- SREEJA S. NAIR v. P.R. GOPAKUMAR — Kerala High Court (2019-06-03)
- SULAIMAN v. AAMINA — Kerala High Court (2019-06-03)
- P.R. GOPAKUMAR v. SREEJA S. NAIR AND 2 OTHERS — Kerala High Court (2019-06-03)
- RAJENDRAN PILLAI v. JYOTHI MINI AND TWO OTHERS — Kerala High Court (2019-06-03)
- K.B.ANUPAMA v. V.K.SASI — Kerala High Court (2019-06-03)
- C.PUSHPAVALLY v. STATE OF KERALA — Kerala High Court (2019-06-03)
- SREEJA S. NAIR v. P.R. GOPAKUMAR — Kerala High Court (2019-06-03)