LexA.M.SHAFFIQUE
8,808 recorded High Court judgment(s) · 2009–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 8808 |
Disposal nature
| DISPOSED OF | 5088 |
| DISMISSED | 1647 |
| ALLOWED | 795 |
| CLOSED | 472 |
| DISMISSED AS INFRUCTUOUS | 307 |
| DISMISSED AS WITHDRAWN | 216 |
| DISMISSED AS NOT PRESSED | 95 |
| SETTLED | 78 |
Recent judgments
- P.A.SANTHOSH v. SHAJI AUGUSTINE — Kerala High Court (2021-02-08)
- A.K.NARAYANAN NAMBOODIRI v. A.SHAJAHAN, IAS — Kerala High Court (2021-02-08)
- PROF. OMCHERY N.N.PILLAI v. RAJU K.V. — Kerala High Court (2021-02-02)
- KERALA SANGEETHA NATAKA ACADEMY v. RAJU K.V. — Kerala High Court (2021-02-02)
- THIRUVILWAMALA HANDLOOM v. ARUMUGHAN — Kerala High Court (2021-02-01)
- PADMINI.N v. SRI. SANJEEV SADASIVAN — Kerala High Court (2021-02-01)
- DILEEP KUMAR M.G v. M.P.LAL — Kerala High Court (2021-02-01)
- BABU SEBSTIAN v. UNION OF INDIA — Kerala High Court (2021-02-01)
- ASSINAR PUTHANAYYIL v. STATE OF KERALA — Kerala High Court (2021-02-01)
- K.M POORNAMMAL v. SRI.N PADMAKUMAR — Kerala High Court (2021-02-01)