LexA.M. KHANWILKAR, . V.K. SHARMA
1,795 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1795 |
Disposal nature
| Dismissed | 1682 |
| Disposed Off | 81 |
| Allowed | 14 |
| (unspecified) | 9 |
| Allowed To be withdrawn | 5 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Transfer to other Court | 1 |
| Transferred to HP Administrative Tribunal | 1 |
Recent judgments
- BANSI RAM v. DALJEET SINGH — Himachal Pradesh High Court (2013-11-01)
- Him Parivesh v. state — Himachal Pradesh High Court (2013-11-01)
- RAVINDER KUMAR v. HP UNIVERSITY — Himachal Pradesh High Court (2013-11-01)
- POHLO RAM v. STATE — Himachal Pradesh High Court (2013-11-01)
- NARESH KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-10-28)
- BEENA KUMARI v. STATE OF HP — Himachal Pradesh High Court (2013-10-25)
- DINESH CHAUDHARY v. STATE OF HP — Himachal Pradesh High Court (2013-10-25)
- RAKESH KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-10-25)
- KARTAR KUMAR v. STATE OF H.P — Himachal Pradesh High Court (2013-10-25)
- NARESH KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-10-25)