A.M. KHANWILKAR, . V.K. AHUJA

1,844 recorded High Court judgment(s) · 1996–2013

Courts

Disposal nature

Recent judgments

• GIAN CHAND v. STATE — Himachal Pradesh High Court (2013-03-05)
• MAHINDER SINGH v. STATE — Himachal Pradesh High Court (2013-03-05)
• ASHA SHARMA v. STATE — Himachal Pradesh High Court (2013-03-05)
• SANJEEV KUMAR v. HP PUBLIC SERVICE COMMISSION — Himachal Pradesh High Court (2013-03-05)
• ROOP LAL v. HPSEB LTD — Himachal Pradesh High Court (2013-03-05)
• SURESH KUMAR HEER v. STATE — Himachal Pradesh High Court (2013-03-05)
• AJAY KUMAR MEHTA v. STATE — Himachal Pradesh High Court (2013-03-05)
• PURAN CHAND CHAUHAN v. STATE — Himachal Pradesh High Court (2013-03-05)
• SAKINDRA SHARMA v. STATE — Himachal Pradesh High Court (2013-03-05)
• RAJ KUMAR v. STATE — Himachal Pradesh High Court (2013-03-05)