LexA.M. KHANWILKAR, . SURJIT SINGH
145 recorded High Court judgment(s) · 2006–2012
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 145 |
Disposal nature
| Dismissed | 90 |
| Disposed Off | 39 |
| Allowed | 11 |
| Rejected | 4 |
| (unspecified) | 1 |
Recent judgments
- STATE v. BALIA — Himachal Pradesh High Court (2012-05-31)
- JAGAT SINGH v. STATE — Himachal Pradesh High Court (2011-12-16)
- MAST RAM v. STATE — Himachal Pradesh High Court (2011-12-16)
- UINDIA v. GAMBHRU — Himachal Pradesh High Court (2011-12-16)
- UNIION OF INDIA v. SHYAM LAL — Himachal Pradesh High Court (2011-12-16)
- UNION OF INDIA v. RAVINDER KUMAR — Himachal Pradesh High Court (2011-12-16)
- UNION OF INDIA v. NIRENDER — Himachal Pradesh High Court (2011-12-16)
- BALJEET SINGH RANA v. STATE — Himachal Pradesh High Court (2011-12-16)
- KISHAN CHAND v. STATE — Himachal Pradesh High Court (2011-12-16)
- BALAK RAM v. STATE — Himachal Pradesh High Court (2011-12-16)