LexA.M. KHANWILKAR, . SURINDER SINGH
271 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 271 |
Disposal nature
| Dismissed | 250 |
| Allowed | 10 |
| Disposed Off | 6 |
| (unspecified) | 5 |
Recent judgments
- MOGHAR SINGH v. BHARTI S.SIHAG — Himachal Pradesh High Court (2013-05-30)
- RADHA KRISHAN v. STATE — Himachal Pradesh High Court (2013-03-04)
- HRTC v. NAND LAL — Himachal Pradesh High Court (2013-03-04)
- HRTC v. SUBHASH CHAND — Himachal Pradesh High Court (2013-03-04)
- DAYA NAND v. STATE — Himachal Pradesh High Court (2013-03-04)
- HRTC v. LALIT SEN — Himachal Pradesh High Court (2013-03-04)
- DHARAM CHAND v. STATE — Himachal Pradesh High Court (2013-03-04)
- DHIAN CHAND v. STATE — Himachal Pradesh High Court (2013-03-04)
- GOVIND RAM v. STATE — Himachal Pradesh High Court (2013-03-04)
- HRTC v. TARA CHAND — Himachal Pradesh High Court (2013-03-04)