LexA.M. KHANWILKAR, . SANJAY KAROL
2,182 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2182 |
Disposal nature
| Dismissed | 1912 |
| (unspecified) | 152 |
| Allowed | 83 |
| Disposed Off | 31 |
| REMANDED | 3 |
| Rejected | 1 |
Recent judgments
- VIDYA BHUSHAN v. STATE — Himachal Pradesh High Court (2013-02-27)
- PARTAP SINGH v. STATE — Himachal Pradesh High Court (2013-02-27)
- YASH PAL SHARMA v. STATE OF HP — Himachal Pradesh High Court (2013-02-27)
- DHARMVIR SHARMA v. STATE — Himachal Pradesh High Court (2013-02-27)
- SAJDA PRAVEEN v. STATE — Himachal Pradesh High Court (2013-02-27)
- VIJAI RAM v. STATE — Himachal Pradesh High Court (2013-02-27)
- ROSHAN LAL v. STATE — Himachal Pradesh High Court (2013-02-27)
- THAKUR DASS v. STATE — Himachal Pradesh High Court (2013-02-27)
- KHAYALI RAM v. HPSEB — Himachal Pradesh High Court (2013-02-27)
- JAI SINGH v. STATE — Himachal Pradesh High Court (2013-02-27)